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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2)(c) in The Oil Mines Regulations, 2017

(c)unless otherwise provided, be on a scale having a representative factor of -
(i)50,000:1,in case of key plans;
(ii)20,000:1,in case of plans such as showing location of oil well, gas well and other installations mentioned in clause (b) of sub-regulation (1):