Section 50(2) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977
(2)[ Effective arrangements shall be made to treat the effluents from the sewer system so as to ensure that the untreated effluents do not enter any canal, river or water body.] [Added by Haryana Notification No. S.O. 82/H.A.24/1973/Section 200 and 214/2002. dated 11.10.2002.]
