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[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(3)(c) in Statutes of the Homoeopathy University, Jaipur, 2011

(c)to lay down norms relating to acquisition, from time to time, of books, journals, newspapers and other teaching and research materials, and their display and storage.