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[Cites 0, Cited by 0] [Section 42(3)] [Section 42] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 42(3)(a) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998

(a)restored to the custody of her or his parent, spouse or lawful guardian, as the case may be; or