Section 23(b) in The Tamil Nadu Building and Construction Workers (Conditions of Employment and Miscellaneous Provisions) Act, 1984
(b)precautions to be taken in connection with the demolition of the whole or any substantial part of the building or other structure under the supervision of competent person and the avoidance of danger from collapse of the building or any other structure while removing any part of the framed building or other structure by shoring or otherwise;
