Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(1a) in Karnataka State Civil Services Act, 1978 (1a)[] [Renumbered by Act 37 of 1991 w.e.f. 10.12.1991.] "High Court" means the High Court of Karnataka ;
