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State of Jharkhand - Section

Section 25 in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958

25. [ [Inserted by S.O. 1461, dated 26.8.1976.]

The Consolidation Amin shall maintain the proceeding of the meetings of the Village Advisory Committee in Form XXXIII. He should also maintain a diary in Form XXXIV showing the details of works done by him each day. The diary in this form shall also be maintained by the Assistant Consolidation Officer.