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State of West Bengal - Section

Section 4 in The West Bengal Electricity Regulatory Commission (Fees) Regulations, 2007

4. Fees payable to State Load Despatch Centre:

- The fees and charges payable to State Load Despatch Centre by the generating companies and licensees engaged in intra-State transmission of electricity is specified in the regulations made under sub-section (3) of section 32 of the Act.