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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Goa - Subsection

Section 50(2)(b) in The Goa Money-Lenders Act, 2001

(b)the form of the application for a licence, the further particulars to be included therein and the manner of payment of licence fee under section 6;