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Orissa High Court

Dhirendra Kumar Deo & His Lrs vs Naba Kishori Divi & Others on 27 September, 2021

Author: D.Dash

Bench: D.Dash

                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 RFA No.157 of 2006


                Dhirendra Kumar Deo & his LRs         ....            Appellants
                                                    Mr. A.K. Misra, , Advocate

                                         -versus-
                Naba Kishori Divi & Others         ....         Respondents
                                                Mr. S.K. Sarangi, Advocate



                         CORAM:
                         MR. JUSTICE D.DASH
                                            ORDER

27.09.2021 Order No.

47. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

On the prayer of the learned counsel for the Appellants, the matter be listed along with RSA No.125 of 2007 on 29th October, 2021.

(D.Dash) Judge Aksethy Page 1 of 1