Orissa High Court
Dhirendra Kumar Deo & His Lrs vs Naba Kishori Divi & Others on 27 September, 2021
Author: D.Dash
Bench: D.Dash
IN THE HIGH COURT OF ORISSA AT CUTTACK
RFA No.157 of 2006
Dhirendra Kumar Deo & his LRs .... Appellants
Mr. A.K. Misra, , Advocate
-versus-
Naba Kishori Divi & Others .... Respondents
Mr. S.K. Sarangi, Advocate
CORAM:
MR. JUSTICE D.DASH
ORDER
27.09.2021 Order No.
47. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).
On the prayer of the learned counsel for the Appellants, the matter be listed along with RSA No.125 of 2007 on 29th October, 2021.
(D.Dash) Judge Aksethy Page 1 of 1