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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Andhra Pradesh - Subsection

Section 94(2) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

(2)The control unit so sealed shall be kept in specially prepared boxes on which the election officer shall record the following particulars, namely:
(a)the serial number and name of the ward;
(b)the particulars of the polling station where the control unit has been used;
(c)serial number of the control unit;
(d)date of poll; and
(e)date of counting.