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Supreme Court - Daily Orders

Manoj Kumar Singh @ Munna And 09 Ors vs State Of U.P And 02 Others on 13 April, 2015

Bench: Madan B. Lokur, Adarsh Kumar Goel

     ITEM NO.28                            COURT NO.9                 SECTION II

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)                 No(s).    2761/2015

     (Arising out of impugned final judgment and order dated 16/01/2015
     in CMWP No. 498/2015 passed by the High Court Of Judicature at
     Allahabad)

     MANOJ KUMAR SINGH @ MUNNA AND 09 ORS                              Petitioner(s)

                                                  VERSUS

     STATE OF U.P AND 02 OTHERS                                           Respondent(s)
     (With appln. (s) for exemption from filing O.T.)

     Date : 13/04/2015               This petition was called on for hearing today.

     CORAM :                         HON'BLE MR. JUSTICE MADAN B. LOKUR
                                     HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

     For Petitioner(s)               Mr. Sanjay Mani Tripathi, Adv.

                                     Ms. Anu Gupta,Adv.

     For Respondent(s)

                         UPON hearing the counsel the Court made the following

                                               O R D E R

The special leave petition is dismissed.





         (MEENAKSHI KOHLI)                                 (TAPAN KUMAR CHAKRABORTY)
           COURT MASTER                                           COURT MASTER




Signature Not Verified

Digitally signed by
Meenakshi Kohli
Date: 2015.04.16
05:17:32 IST
Reason: