Supreme Court - Daily Orders
Manoj Kumar Singh @ Munna And 09 Ors vs State Of U.P And 02 Others on 13 April, 2015
Bench: Madan B. Lokur, Adarsh Kumar Goel
ITEM NO.28 COURT NO.9 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 2761/2015
(Arising out of impugned final judgment and order dated 16/01/2015
in CMWP No. 498/2015 passed by the High Court Of Judicature at
Allahabad)
MANOJ KUMAR SINGH @ MUNNA AND 09 ORS Petitioner(s)
VERSUS
STATE OF U.P AND 02 OTHERS Respondent(s)
(With appln. (s) for exemption from filing O.T.)
Date : 13/04/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Sanjay Mani Tripathi, Adv.
Ms. Anu Gupta,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(MEENAKSHI KOHLI) (TAPAN KUMAR CHAKRABORTY)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Meenakshi Kohli
Date: 2015.04.16
05:17:32 IST
Reason: