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State of Punjab - Section

Section 6 in The Punjab Stamp Rules, 1934

6. Receipt and examination of stamps at treasuries and sub-treasuries.

- The receipt and examination of stamps on arrival at treasuries and sub-treasuries shall be conducted in the manner laid down in Rule 11 or 19 of the rules [for the despatch and receipt of stamps in treasuries and sub-treasuries.] [See Chapter 1 of Part III of Punjab Stamp Manual, 1934.] When stamps are returned by a sub-treasury, they should be received back into the double lock.