Section 3 in The Regional Centre for Biotechnology Act, 2016
3. Establishment and incorporation of Regional Centre for Biotechnology.
(1)The Regional Centre for Biotechnology Training and Education at National Capital Region, Faridabad, Haryana functioning under the Department of Biotechnology, Ministry of Science and Technology is hereby established as a body corporate by the name of "Regional Centre for Biotechnology" having perpetual succession and a common seal with power, subject to the provisions of this Act, to contract and shall, by the said name, sue or be sued.(2)The Regional Centre shall consist of a Board of Governors and authorities specified in section 13.(3)The headquarters of the Regional Centre shall be at its campus in the National Capital Region, Faridabad.
