Section 10(2) in Haryana Registration and Regulation of Societies Act, 2012
(2)Every Society registered under the Act shall prominently display its name alongwith registration number outside its registered office or any other place where it is carrying on its business or operations, and shall have a seal with its name engraved thereon. The Societys name, registration number and its registered office shall be mentioned in all documents executed in its favour or on its behalf.
