Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Tamilnadu - Subsection Section 44(1) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978 (1)Except as otherwise provided in section 43, payment for water supply under this Act shall be made at such rates, which may be different-
