Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act] State of Manipur - Subsection Section 29(1)(viii) in The Manipur (Hill Areas) District Councils Act, 1971 (viii)the construction, repair and maintenance of embankments and the supply, storage and control of water for agricultural purposes;