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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Odisha - Subsection

Section 38(1) in The Orissa Entertainment Tax Act, 2006

(1)The Government may, by notification, from time to time, increase the rate of tax as specified in Part I and Part II of the Schedule :Provided that such increase shall not exceed fifty per centum of the rate specified in the said parts of the Schedule.