Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 109] [Entire Act] State of Kerala - Subsection Section 109(2) in The Kerala Panchayat Buildings Rules, 2011 (2)Fire escape stairway shall be directly connected with easily accessible common areas on all floors and shall lead directly to the ground.
