Punjab-Haryana High Court
Mauji Ram And Ors vs State Of Haryana And Ors on 7 November, 2016
Author: Surya Kant
Bench: Surya Kant
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
Civil Writ Petition No.12651 of 2008.
Date of Decision: November 07, 2016
Mauji Ram and others ......Petitioners
versus
State of Haryana and others .....Respondents
CORAM: HON'BLE MR.JUSTICE SURYA KANT.
HON'BLE MR.JUSTICE SUDIP AHLUWALIA.
***
Present: Mr.Shailendra Jain, Senior Advocate with
Ms.Mannu Chaudhary, Advocate, for the petitioners.
Mr.Lokesh Sinhal, Advocate, for HSIIDC.
Mr.D.D.Gupta, Advocate and Mr.R.D.Gupta, Advocate, for
private-respondents.
1. Whether Reporters of Local papers may be allowed to see the judgment?
2. To be referred to the Reporters or not?
3. Whether the judgment should be reported in the Digest?
Surya Kant, J.
For orders, see order of even date passed in CWP No.10529 of 2008 (Joginder Singh and others versus State of Haryana and others).
[SURYA KANT]
JUDGE
November 07, 2016 [SUDIP AHLUWALIA]
mohinder JUDGE
Whether speaking/reasoned : Yes/No
Whether Reportable : Yes/No
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