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[Cites 0, Cited by 3] [Section 56(2)] [Section 56] [Entire Act]

NCT Delhi - Subsection

Section 56(2)(q) in The Delhi Development Authority Act, 1957

(q)the manner of constitution of the pension and provident funds; or whole-time paid members and officers and other employees of the Authority and the conditions subject to which such funds maybe constituted;