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[Cites 0, Cited by 1] [Section 70(4)] [Section 70] [Entire Act]

State of Bihar - Subsection

Section 70(4)(ii) in The Bihar Panchayat Raj Act, 2006

(ii)During the first two year period of the tenure, no confidence motion shall not be moved against the Adhyaksha or the Upadhyaksha.