Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(e) in The Food Corporations Act, 1964

(e)except in the case of the Chairman or the managing director, if he is a salaried official of the Food Corporation of India or a State Food Corporation.