Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96(1)] [Section 96] [Entire Act] State of West Bengal - Subsection Section 96(1)(b) in The West Bengal Co-Operative Societies Act, 1983 (b)transfer the dispute for disposal to any person authorised by the State Government to exercise the powers of the Registrar in this behalf; or