Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act] State of Uttar Pradesh - Subsection Section 25(3)(g) in The U.P. Harcourt Butler Technical University Act, 2016 (g)review from time to time, the results of university examinations and forward reports thereon to the Executive Council through Academic Council.