Bombay High Court
Ag Enviro Infra Projects Private ... vs State Of Maharashtra Through The Office ... on 25 September, 2018
Bench: R.M. Savant, M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 8788 OF 2018
Ag Enviro Infra Projects Private Limited ....Petitioner
Through Its Director
V/S
State Of Maharashtra Through The Office Of ....Respondent
Government Pleader And Ors WITH WRIT PETITION NO. 7151 OF 2018 Maharashtra Navnirman Kamgar Sena A Trade ....Petitioner Union V/S The State Of Maharasthra Thro Industies Enery ....Respondent And Labour Dept. And Ors WITH WRIT PETITION NO. 10238 OF 2018 Shramik Sena , A Regi Union Throu Charan ....Petitioner Rangrao Jadhav V/S The State Of Maharashtra Through Gp High ....Respondent Court And Ors Mr N H Seervai, Senior Advocate a/w Shri T N Subramanian, Senior Advocate a/w Shri Saket Mone, Vishesh Karla, Ms Neha Joshi and Vishal Dushing i/b Vidhii Partners For Petitioner in W P No.8788/2018 Mrs R M Shinde, AGP R.no 1 in all W Ps Shukla Devmani Jagdish R.no. 5 in W P No.8788/2018 Page 1/2 ::: Uploaded on - 25/09/2018 ::: Downloaded on - 27/09/2018 01:44:16 ::: Shri Sandeep Vishnupant Marne Respondent Nos. 2 & 3 in W P Nos.10238/2018 and 8788/2018 Shri S C Naidu i/b Shri Abhishek Prabhu R.no. 5 in w p no.8788/2018 and for petitioner in w p no.7151/2018 Shri S M Gorwadkar, Senior Advocate i/b Shri Amul Jawale R.no. 6 in w p no. 8788/2018 and for petitioner in w p no.10238/2018 CORAM : R.M. SAVANT. & M. S. KARNIK, JJ DATE : 25th September, 2018 P.C. :
Stand over to 26/09/2018. To be listed at 3.00 p.m. alongwith W P No.10341/2018.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 25/09/2018 ::: Downloaded on - 27/09/2018 01:44:16 :::