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State of Uttar Pradesh - Section

Section 299 in U.P. Zamindari Abolition and Land Reforms Rules, 1952

299.

The [Land Management Committee] [Substituted by Notification No. 9203(1)/I-A-463-1952, dated 11.02.1953.] shall use printed counter-foil receipt books and shall give therefrom under the signatures of the [Chairman] [Substituted by Notification No. 9203(1)/I-A-463-1952, dated 11.02.1953.] a receipt in the printed form to every tenure-holder who pays money on account of land revenue or other dues, whether the amount be large or small.