Calcutta High Court (Appellete Side)
WP/5423W/2020 on 15 May, 2020
Author: Arijit Banerjee
Bench: Arijit Banerjee
1 May 15, 2020 ARDR/rc Through Video Conference Item No.SL/1.
WP 5423 (W) of 2020 Court in its own motion- In Re : Ban of Internet Service in Hooghly District Mr. S. Mukherjee, ... for the petitioner Mr. Kishore Dutta, Ld. A.G. ...for the State.
Post this matter tomorrow (May 16, 2020) at 11.00 A.M. (Thottathil B. Radhakrishnan, Chief Justice) (Arijit Banerjee, J.)