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[Cites 0, Cited by 0] [Section 100] [Entire Act]

State of Punjab - Subsection

Section 100(20) in Clausewise List of Rates of Sales Tax in Punjab

(20)[ In the case of cement, the rate of tax shall be ten paise in a rupee] [Added by SO.94/PA.46/48/S.5/Amd/93 dated 17.9.1993., Notification dated 17.9.1993 however rescinded vide Notification No. S.O. 102/PA/46/48/S5/Amend/93 dated 15.10.1993]