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[Cites 0, Cited by 137] [Entire Act]

Union of India - Section

Section 8 in The Registration Act, 1908

8. Inspectors of Registration offices.

(1)The [State Government] [Substituted by A.O.1950, for "Provincial Government" .] may also appoint officers, to be called Inspectors of Registration offices, and may prescribe the duties of such officers.
(2)Every such Inspector shall be subordinate to the Inspector General.