Supreme Court - Daily Orders
M/S. Aircel Ltd. vs M/S. Vodafone India Ltd. . on 26 August, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.11 COURT NO.10 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 7174/2016
M/S. AIRCEL LTD. AND ORS. Appellant(s)
VERSUS
M/S. VODAFONE INDIA LTD. AND ORS. Respondent(s)
(with appln. (s) for exemption from filing c/c of the impugned
judgment and office report, appln. For permission to raise
additional grounds and permission to file additional documents)
Date : 26/08/2016 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Appellant(s) Mr. Kapil Sibal, Sr. Adv.
Mr. Jagjit Singh Chhabra,Adv.
Mr. Monish Panda, Adv.
Mr. Saksham Maheshwari, Adv.
Ms. Anusha Nagrajan, Adv.
For Respondent(s) Mr. Saket Singh, Adv.
Mrs. Sangeeta Singh, Adv.
Ms. Sarvshree, Adv.
Ms. Niranjana Singh,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with C.A. Nos. 5893-5894 of 2016.
(Rajni Mukhi) (Renu Diwan) SR. P.A. ASSISTANT REGISTRAR Signature Not Verified Digitally signed by RASHI GUPTA Date: 2016.08.26 21:25:23 IST Reason: