Delhi High Court - Orders
National Highway Authority Of India vs Gmr Tambaram Tindivanam Expressway Ltd on 22 September, 2022
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 263/2018 & I.A. 8444/2018
NATIONAL HIGHWAY AUTHORITY OF INDIA
..... Petitioner
Through: Ms. Nivedita Nain, Advocate.
versus
GMR TAMBARAM TINDIVANAM EXPRESSWAY LTD.
..... Respondent
Through: Ms. Richa Kapoor, Mr. Kunal Anand,
Mr. Prakhar Dixit, Ms. Shivani
Sharma, Advocates
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 22.09.2022
1. At joint request, adjourned to 16th February, 2023.
NEENA BANSAL KRISHNA, J SEPTEMBER 22, 2022/PA Signature Not Verified Digitally Signed By:SAHIL SHARMA Signing Date:23.09.2022 17:08:02