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Patna High Court - Orders

Smt.Sarwati Devi vs Dr.Ramanand Rai & Ors on 6 July, 2011

                    IN THE HIGH COURT OF JUDICATURE AT PATNA
                             CWJC No.10597 of 2011
                                Smt.Sarwati Devi
                                     Versus
                             Dr.Ramanand Rai & Ors
                                  -----------


11.    06.07.2011

As prayed for by the learned counsel for the petitioner four weeks' time is granted to remove all the defects. So far defect No. (L) is concerned, it is ignored..

S.S. (Mungeshwar Sahoo,J.)