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State of Andhra Pradesh - Section

Section 1 in Damodaram Sanjivayya National Law University (Amendment) Act, 2019

1. Short title and commencement.

(1)This Act may be called Damodaram Sanjivayya National Law University (Amendment) Act, 2019.
(2)It shall come into force on such date as the State Government may, by notification, appoint.