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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(j) in The Central Motor Vehicles Rules, 1989

(j)display at a prominent place in its office the following:
(i)the license in original issued to the school or establishment by the licensing authority, and
(ii)the names and addresses of instructors employed by the school or establishment;