Delhi High Court - Orders
Neeta Sarda & Ors vs Aditya Sarda & Ors on 12 April, 2022
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 461/2016
NEETA SARDA & ORS ..... Appellants
Through: Mr. Ashok Kumar Jain,
Advocate
versus
ADITYA SARDA & ORS ..... Respondents
Through: Mr. Vasanth Bharani, Ms.
Rijuta Mohanty, Adv.
CORAM:
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 12.04.2022 CM APPL.44876/2019 & REVIEW PET.429/2019 At joint request, list on 28.07.2022.
SUDHIR KUMAR JAIN, J APRIL 12, 2022/J Signature Not Verified Digitally Signed By:HARVINDER KAUR BHATIA Signing Date:21.04.2022 16:15:59