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[Cites 0, Cited by 0] [Section 21(3)] [Section 21] [Entire Act]

State of Telangana - Subsection

Section 21(3)(d) in Water (Prevention and Control of Pollution) Act, 1974

(d)send one container forthwith,-
(i)in a case where such sample is taken from any area situated in a Union territory, to the laboratory established or recognised by the Central Board under section 16; and
(ii)in any other case, to the laboratory established or recognised by the State Board under section 17;