Delhi High Court - Orders
Courts On Its Own Motion In Re: Suicide ... vs Unknown on 11 February, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh, Amit Sharma
$~6(SDB)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 793/2017 & CRL.M.A. 16639/2017, 8850/2024
COURTS ON ITS OWN MOTION IN RE: SUICIDE COMMITTED
BY SUSHANT ROHILLA, LAW STUDENT OF I.P. UNIVER
.....Petitioner
Through: Mr. Dayan Krishnan, Senior Advocate
(Amicus Curiae) with Mr. Sukrit Seth,
Ms. Aakashi Lodha and Mr. Sanjeevi
Seshadri, Advs. (M: 9871167778).
versus
....... .....Respondent
Through: Mr. Ashok Mahajan, Mr. Raajan
Chawla, Mr. Gautam Chauhan and Mr.
Shyam Singh, Advocates for R-
1/Amity Law School (M-
9899649343).
Mr. Anil Soni, Sr. Adv with Mr.
Devvrat Yadav, Adv.
Ms. Bharathi Raju, Senior Panel
Counsel for UOI (M-9868895906).
Mr. Ashish K. Dixit, CGSC with Mr.
Shivam Tiwari, Adv for UOI.
Ms. Avnish Ahlawat, Standing
Counsel for NSUT, DTU, IGDTUW
with Mr. N.K.Singh, Ms. Laavanya
Kaushik, Ms. Aliza Alam, Mr.
Mohnish Sehrawat and Mr. A.
Chadha, Advocates.
Mr. Piyush Sharma, Mr Shivam
Dubey and Mr. Anuj Kumar Sharma,
Advs. for IARI (M: 9999177068).
Mr. T. Singhdev and Mr. Abhijit
Chakravarty, Ms. Yamini Singh, Mr.
Aabhaas Sukhramani, Advocates for
NMC and DCI (M: 8130033159).
Mr. Keshav Datta, Mr. Rupal Luthra
This is a digitally signed order.
W.P.(CRL) 793/2017 Page 1 of 3
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/02/2025 at 01:39:04
Advocates for Intervenor (M-
9871919591).
Ms. Ginny J. Rautray, Ms. Devika
Thakur and Mr. Ranvijay Singh,
Advocates for R-12 and 22/IIFT and
JNU (M- 9811287117).
Mr. Preet Pal Singh, Ms. Tanupreet
Kaur, Ms. Akansha Singh, Mr.
Madhukar Pandey & Mr. Yash Saini,
Advocates for BCI (M:8800848307).
Mr. Atul Kumar, Ms. Sweety Singh,
Mr. Rahul Pandey, Mr. Ashutosh
Upadhyay, Mr. Harsh Kumar, Mr.
Himanshu Raj & Mr. Sudipta Singha
Roy, Advs. for AIIMS (M:
9818385222).
Mr. Neeraj Verma, Adv. for R-24.
Mr. Parmanand Gaur, Standing
Counsel for UGC with Mr. Vaibhav
Mishra & Ms. Megha Gaur, Advs for
R-36
Ms. Pragya Parijat Singh, Mr.
Lakshay Saini, Advs. for R-32 South
Asian University (M: 9999705006).
Mr. Arjun Mitra, Adv. for IITD (M:
9810412737).
Mr. Siddharth Panda and Mr. Anil
Pandey Advocates for R-19 (ILBS)
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE AMIT SHARMA
ORDER
% 11.02.2025
1. This hearing has been done through hybrid mode.
2. The affidavit is stated to have been filed by the Bar Council of India which has come on record only this afternoon. The same would be required to be This is a digitally signed order.
W.P.(CRL) 793/2017 Page 2 of 3The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/02/2025 at 01:39:04 perused.
3. Copy of the Bar Council of India's affidavit be exchanged amongst Counsels.
4. Ld. Counsels for the parties to be ready to make their submissions on the next date of hearing. Ld. Amicus also to make submissions bearing in mind the stand of the Bar Council of India.
5. List on 25th February, 2025.
PRATHIBA M. SINGH, J.
AMIT SHARMA, J.
FEBRUARY 11, 2025 dj/rks This is a digitally signed order.
W.P.(CRL) 793/2017 Page 3 of 3The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/02/2025 at 01:39:04