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[Cites 0, Cited by 0] [Section 137(5)] [Section 137] [Entire Act]

State of Telangana - Subsection

Section 137(5)(i) in Greater Hyderabad Municipal Corporation Act, 1955

(i)[without the sanction of the Standing Committee and the Government] in respect of the posts upto and inclusive of an upper division clerk or any equivalent post carrying the same or similar scale of pay;