Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 18 in The Delhi Medical Council Rules, 2003 18. Power to appoint Committees/Sub-Committees. - The Council may appoint committee/sub-committee to carry out the functions of the Council.
