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State of Tamilnadu - Section

Section 19 in Tamil Nadu Uniform System of School Education Act, 2010

19. Repeal and saving.

(1)The Tamil Nadu Uniform System of School Education Ordinance, 2009 is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under this Act.