Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act] State of Tamilnadu - Subsection Section 47(2)(a) in Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978 (a)the cultivation or growing of plant which will not be agriculture under clause (A) of the Explanation to clause (o) of section 3;