Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Goa - Section

Section 158 in Goa Prisons Rules, 2006

158. Staff pattern.

- An officer not below the rank of Assistant Superintendent shall be in charge of the High Security enclosures. Well-trained staff shall be detailed for watch and ward duty. No staff shall come in direct contact with the prisoners except as a requirement of duty.