Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(s) in Gujarat Organic Agricultural University Act, 2017

(s)"organic agriculture" means and includes all the disciplines mentioned in clause (c) which avoid use of synthetic fertilizers, pesticides Genetically Modified Organisms, synthetic hormones and chemicals, minimize pollution of air. soil and water, and optimize the health and productivity of interdependent communities of plants, animals and people;