Section 5A in The Rajasthan Tax on Luxuries (In Hotels and Lodging Houses) Rules, 1997
5A. [ To display details of daily charges. [Inserted by Notification No. S.O. 446, dated 25.2.2008 (w.e.f 30.8.1997).]
- Every hotelier, for the benefit of the customers shall put up a board at a conspicuous place of his hotel to indicate complete details of the per day charges being levied for all of the categories of accommodation provided therein.]
