Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 864 in Bihar Education Code, 1961 864. Combination of holidays with leave. - The grant of concessions under rule 159 of the Bihar Service Code, will not be notified in the Bihar Gazette, but intimation of the concession having been granted or refused will be given to the Accountant-General.
