Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 273A(4)] [Section 273A] [Entire Act]

Union of India - Subsection

Section 273A(4)(i) in The Income Tax Act, 1961

(i)to do otherwise would cause genuine hardship to the assessee, having regard to the circumstances of the case; and