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[Cites 0, Cited by 0] [Section 27(6)] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(6)(b) in The Orissa Forest Act, 1972

(b)the exercise of any right continued under Clause (c) of Subsection (2) of Section 15, or created by grant or contract in writing made by or on behalf of the State Government as is referred to in Section 24.