Madras High Court
R.D.Vijay Anand vs The Secretary on 15 October, 2019
Author: C.Saravanan
Bench: Vineet Kothari, C.Saravanan
Judgment dt. 15.10.2019 in W.A.No.2531 of 2013
R.D.Vijay Anand v. The Secretary, Bar Council of Tamil Nadu and Puducherry and Anr.
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 15.10.2019
CORAM :
THE HON'BLE DR.VINEET KOTHARI, ACTING CHIEF JUSTICE
AND
THE HON'BLE MR.JUSTICE C.SARAVANAN
W.A.No.2531 of 2013
R.D.Vijay Anand .. Appellant
-vs-
1.The Secretary,
Bar Council of Tamilnadu and Puducherry,
Chennai-600 104.
2.The President,
Bar Association,
Combined Court Complex,
Coimbatore-18. .. Respondents
Writ Appeal filed under Clause 15 of the Letters Patent against
the order dated 21.11.2013 passed in W.P.No.29258 of 2013 on the
file of this Court.
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Judgment dt. 15.10.2019 in W.A.No.2531 of 2013
R.D.Vijay Anand v. The Secretary, Bar Council of Tamil Nadu and Puducherry and Anr.
For Appellant : Dr.G.Krishnamurthy
For Respondents : Mr.C.K.Chandrasekar
for respondent No.1
Not Ready in Notice
for respondent No.2
JUDGMENT
(Delivered by The Hon'ble Acting Chief Justice) The learned counsel for the appellant, Dr.G.Krishnamurthy, submits that the appeal has become infructuous. He has also made an endorsement on the bundle to the said effect.
2. In view of the submission made by the learned counsel for the appellant, the appeal is dismissed as infructuous. No costs.
Consequently, M.P.No.1 of 2013 is closed.
(V.K., ACJ.) (C.S.N.,J.)
15.10.2019
Index : Yes/No
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To:
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http://www.judis.nic.in Judgment dt. 15.10.2019 in W.A.No.2531 of 2013 R.D.Vijay Anand v. The Secretary, Bar Council of Tamil Nadu and Puducherry and Anr.
1.The Secretary, Bar Council of Tamilnadu and Puducherry, Chennai-600 104.
2.The President, Bar Association, Combined Court Complex, Coimbatore-18.
__________ Page 3 of 4 http://www.judis.nic.in Judgment dt. 15.10.2019 in W.A.No.2531 of 2013 R.D.Vijay Anand v. The Secretary, Bar Council of Tamil Nadu and Puducherry and Anr.
The Hon'ble Acting Chief Justice and C.Saravanan, J.
bbr W.A.No.2531 of 2013 15.10.2019 __________ Page 4 of 4 http://www.judis.nic.in