Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Assam - Subsection Section 25(4) in Assam Public Procurement Act, 2017 (4)Every decision of the procuring entity under sub-section (3) shall be, -(a)communicated to the concerned bidder in writing;(b)published on the State Public Procurement Portal.
